• भारत सरकारGOVERNMENT OF INDIA
  • विधि और न्याय मंत्रालयMinistry of Law & Justice
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National emblem Satyamev Jayate विधि कार्य विभाग DEPARTMENT OF Legal Affairs
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Home > Website Policies

Website Policies

Copyright Policy

Material featured on this Website may be reproduced free of charge. However, the material has to be reproduced accurately and not to be used in a derogatory manner or in a misleading context. Wherever the material is being published or issued to others, the source must be prominently acknowledged. However, the permission to reproduce this material shall not extend to any material which is identified as being copyright of a third party. Authorization to reproduce such material must be obtained from the departments/copyright holders concerned.

Hyperlinking Policy

Links to external websites/portals

At many places in this website, you shall find links to other Websites/Portal/Web Application/Mobile apps. These links have been placed for your convenience.Department of legal affairs is not responsible for the contents of the linked destinations and does not necessarily endorse the views expressed in them. Mere presence of the link or its listing on this Website should not be assumed as endorsement of any kind. We can not guarantee that these links will work all the time and we have no control over availability of linked destinations.

Links to our Website by other websites/Portals

We do not object to you linking directly to the information that is hosted on this Website and no prior permission is required for the same. However, we would like you to inform us about any links provided to this website so that you can be informed of any changes or updates therein. Also, we do not permit our pages to be loaded into frames on your site. The pages belonging to this website must load into a newly opened browser window of the User.

Privacy Policy

Department of legal affairs does not automatically capture any specific personal information from you (like name, phone number or e-mail address), that allows us to identify you individually. If you choose to provide us with your personal information, like names or addresses, when you visit our website, we use it only to fulfil your request for information. To use the respective section , this website does not require registration.

We do not sell or share any personally identifiable information volunteered on this site to any third party (public/private). Any information provided to this website will be protected from loss, misuse, unauthorized access or disclosure, alteration, or destruction.

We gather certain information about the User, such as Internet protocol (IP) address, domain name, browser type, operating system, the date and time of the visit and the pages visited. We make no attempt to link these addresses with the identity of individuals visiting our site unless an attempt to damage the site has been detected.

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Website is Owned and Content Managed by Department of Legal Affairs, Ministry of Law & Justice, Government of India Designed, Developed and Hosted by National Informatics Centre( NIC ) Last Updated: 09/09/2025
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