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भारत सरकार
GOVERNMENT OF INDIA
विधि और न्याय मंत्रालय
Ministry of Law & Justice
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VOLUME 2 Book 1
VOLUME 2 Book 1
CONTENTS
VOLUME II
Gazette Notifications
Advisory Panels
BOOK – 1
Serial No.
Consultation Papers
1
Enlargement of Fundamental Rights
2
Pace of Socio-Economic Change under the Constitution
3
Literacy in the context of the Constitution of India
4
Social Security and Employment
5
Effectuation of Fundamental Duties of Citizens
6
Review of the Working of Political Parties specially in relation to Elections and Reform Options
7
Review of Election Law, Processes and Reform Options
8
Immunity of Legislators: What do the words ‘in respect of anything said or any vote given by him’ in article 105(2) signify?
9
Efficacy of Public Audit System in India: C&AG
10
Probity in Governance
11
Liability of State in Tort
12
Superior Judiciary
13
All India Judicial Service
Administrative Matters
Circulars/Orders
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Parliament Questions
Vacancy Circular
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